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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 70(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The Chief Executive Officer shall attend every meeting of the District Panchayat and may take part in the discussion but shall not have the right to move any resolution or to vote.