Section 6 in The Telecom Disputes Settlement And Appellate Tribunal (Form, Verification And The Fee For Filing An Appeal) Rules, 2003
6. Details of the remedies exhausted:
The appellant declares that he has availed all the remedies available to him under the relevant provisions of the Act and rule framed thereunder.[Give here chronologically the details of representations made and the outcome of such representations with reference to the number of annexure to be given in support thereof.]
