Calcutta High Court
Bhattacharyya Bottling Plant Pvt. Ltd vs The Excise Commission Er. Escise Direc on 19 September, 2019
Author: Biswajit Basu
Bench: Biswajit Basu
OD -15
ORDER SHEET
GA 4224 of 2003
With
WP 1531 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
BHATTACHARYYA BOTTLING PLANT PVT. LTD.
Versus
THE EXCISE COMMISSION ER. ESCISE DIREC.
BEFORE:
The Hon'ble JUSTICE BISWAJIT BASU
Date : 19th September, 2019.
The Court: The writ petition since has already been disposed of, the connected General Application (GA No. 4224 of 2003) has become infructuous and is dismissed accordingly.
(BISWAJIT BASU, J.) Sbghosh