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Custom, Excise & Service Tax Tribunal

Ahmedabad vs Mr Samir Vora on 9 April, 2024

          Customs, Excise & Service Tax Appellate Tribunal
                 West Zonal Bench at Ahmedabad
                          REGIONAL BENCH-COURT NO. 3

                    CUSTOMS Appeal No. 10801 of 2022- DB

(Arising out of OIO-AHM-CUSTM-000-COM-003-22-23      dated   21/04/2022   passed   by
Commissioner of CUSTOMS-AHMEDABAD)

Commissioner of C.-Ahmedabad                                 ........Appellant
Custom House,
Near All India Radio Navrangpura,
Ahmedabad, Gujarat
                                       VERSUS

MR SAMIR VORA                                                ......Respondent

Dy Manager Of Ms Adani Exports Ltd Adani House Shrimali Society Navrangpura Ahmedabad, Gujarat APPEARANCE:

Shri J C Patel, Shri Amit Laddha & Paritosh Gupta Advocates appeared for the Appellant Shri Rajesh R Kurup, Superintendent (AR) for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 11.12.2023 DATE OF DECISION: 09.04.2024 The appeal is disposed of. For order, see order of date in CUSTOMS Appeal No. 11818 of 2017.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) KL