Custom, Excise & Service Tax Tribunal
Ahmedabad vs Mr Samir Vora on 9 April, 2024
Customs, Excise & Service Tax Appellate Tribunal
West Zonal Bench at Ahmedabad
REGIONAL BENCH-COURT NO. 3
CUSTOMS Appeal No. 10801 of 2022- DB
(Arising out of OIO-AHM-CUSTM-000-COM-003-22-23 dated 21/04/2022 passed by
Commissioner of CUSTOMS-AHMEDABAD)
Commissioner of C.-Ahmedabad ........Appellant
Custom House,
Near All India Radio Navrangpura,
Ahmedabad, Gujarat
VERSUS
MR SAMIR VORA ......Respondent
Dy Manager Of Ms Adani Exports Ltd Adani House Shrimali Society Navrangpura Ahmedabad, Gujarat APPEARANCE:
Shri J C Patel, Shri Amit Laddha & Paritosh Gupta Advocates appeared for the Appellant Shri Rajesh R Kurup, Superintendent (AR) for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 11.12.2023 DATE OF DECISION: 09.04.2024 The appeal is disposed of. For order, see order of date in CUSTOMS Appeal No. 11818 of 2017.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) KL