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[Cites 0, Cited by 0] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(e) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(e)walls or partitions which are to be demolished by hand are not left standing more than one storey high above the uppermost floor on which persons are working.