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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2)(a) in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

(a)in Civil Branch-
(i)24 per cent shall be filled in from amongst substantively appointed Junior Engineers (Civil), who have completed ten years service, as such, on the first day of the year of recruitment;
(ii)One per cent shall be filled in from amongst such substantively appointed Computers (Civil) who possess one of the qualifications mentioned in Appendix "B" and who have completed seven years of Service, as such, on the first day of the year of recruitment;
(iii)7-1/3 per cent shall be filled in from amongst such substantively appointed Junior Engineers (Civil) who possess Bachelor's Degree in Civil Engineering from a recognised Institution or is an Associate Member of Institution of Engineers (India) (Civil Engineering Branch) and who have completed three years Service, as such, on the first day of the year of recruitment;
(iv)0.6 per cent shall be filled in from amongst such substantively appointed Computers (Civil) who possess Bachelor's Degree in Civil Engineering from a recognised Institution or are Associate Members of the Institution of Engineers (India) (Civil Engineering Branch) and who have completed three years Service, as such, on the first day of the year of recruitment;
(v)0.4 per cent shall be filled in from amongst such substantively appointed Research Supervisors who possess Bachelor's Degree in Civil Engineering from a recognised Institution or are Associate Member of the Institution of Engineers (India) (Civil Engineering Branch) and who have completed three years Service, as such, on the first day of the year of recruitment.