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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in The Juvenile Justice (Punjab) Rules, 1987

(2)Each institution shall organise activities and programmes for the socio-cultural uplift of the inmates, such as cultural meets, parents-inmates-staff meetings, community contacts, visits to outside institutions, excursions, etc.