Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Wild Life (Protection) Rules, 1995 2. Definitions .-In these rules, unless the context otherwise requires,- (a)"Act" means the Wild Life (Protection) Act, 1972 (53 of 1972);(b)"Section" means the section of the Act.
