Himachal Pradesh High Court
Vardhman Spinning Mills vs . Uoi & Ors. on 21 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Vardhman Spinning Mills Vs. UOI & Ors.
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CWP No. 1042/2019 a/w CWP Nos.6793, 6801 to 6803, 6811, 6812, 6828, 6829, 7933, 7934 & 7938/2021.
21.03.2022 Present: Mr. K.D. Sood, Sr. Advocate with Mr. Het Ram Thakur, and Mr. Jyotirmay Bhatt, Advocate, for the petitioner(s) in the respective petitions.
Mr. Balram Sharma, ASGI, for the respondent-Union of India, in all the petitions.
r to Mr. Vijay Arora, Advocate, for respondents No.2 & 3, in all the petitions.
CWP No. 1042/2019 a/w CWP Nos.6793, 6801 to 6803, 6811, 6812, 6829, 7933, 7934 & 7938/2021.
List after four weeks, as prayed for.
CWP No.6828/2021Rejoinder be filed within four weeks, as prayed for. List thereafter.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 21st March, 2022(Rohit/vs) ::: Downloaded on - 21/03/2022 20:12:35 :::CIS