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Gauhati High Court

Page No.# 1/4 vs The Union Of India And 10 Ors on 26 March, 2021

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                             Page No.# 1/4

GAHC010049922021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2216/2021

         GS 182858 M JUNIOR ENGINEER (E AND M) MANE NARAYAN HINDURAO
         AND 9 ORS.
         MANE NARAYAN HIDURAO, HEAD QUARTER 1446 BCC (GREF), UNDER
         THE HEAD QUARTER CHIEF ENGINEER PROJECT UDAYAK, DOOMDUMA,
         DIST. TINSUKIA, PIN-786151.

         2: GS 184910 L JUNIOR ENGINEER (E AND M)
          MITHILESH KUMAR
          1085 FIELD WORKSHOP (GREF)
          23/BRTF
          C/O. 99 APO
          PIN-931085.

         3: GS 176627 H JUNIOR ENGINEER (E AND M)
          GULAB SINGH
          HEAD QUARTER CE (P) HIMANK
          C/O. 56 APO.

         4: GS 179985 Y JUNIOR ENGINEER (E AND M)
          G. SRINIWASA RAO
          1053 FIELD WORKSHOP (GREF)
          32/BRTF/PROJECT BEACON
          C/O. 56 APO
          PIN-931053.

         5: GS 181263 L JUNIOR ENGINEER (E AND M)
          PRADIP KUMAR YADAV
          118 RCC (GREF)
          C/O. 56 APO
          PIN-931053.

         6: GS 182857 M JUNIOR ENGINEER (E AND M)
          JADAV VIKAS MAIKRAO
          HEAD QUARTER R AND DESH (BRO)
                                                         Page No.# 2/4

C/O. 99 APO
PIN-931723.

7: GS 183226 W JUNIOR ENGINEER (E AND M)
 DHAGE BHAGWAT NIVRUTTI
 1052 FIELD WORKSHOP (GREF)
 C/O. 56 APO
 PIN-931053.

8: GS 185140 W JUNIOR ENGINEER (E AND M)
 D. GOVINDA RAJU
 HEAD QUARTER CE (P)
 ROHTANG TUNNEL
 C/O. 56 APO
 PIN-931701.

9: GS 185704 N JUNIOR ENGINEER (E AND M)
 NISHIKANTA MAJI
 94 RCC (GREF)/38 BRTF/PROJECT DEEPAK
 C/O. 56 APO
 PIN-930094

VERSUS

THE UNION OF INDIA AND 10 ORS.
REP. BY THE SECRETRY TO THE GOVT. OF INDIA, MINISTRY OF SURFACE
TRANSPORT, BORDER ROADS DEVELOPMENT BOARD, B WING, 4TH
FLOOR, SENA BHAWAN, NEW DELHI-110011.

2:SECRETARY TO THE GOVT. OF INDIA

MINISTRY OF DEFENCE
NEW DELHI-110003.

3:DIRECTOR GENERAL BORDER ROADS

SEEMA SADAK BHAWAN
RING ROAD
DELHI CANT
NEW DELHI-10.

4:THE UNDER SECRETARY TO THE GOVT. OF INDIA

MINISTRY OF SURFACE TRANSPORT
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
                                            Page No.# 3/4

NEW DELHI-110011.

5:THE OFFICER IN CHARGE

GREF RECORDS
DIGHI CAMP
PUNE-15.

6:ADGBR (EAST)

GUWAHATI
BRO COMPLEX
LANKESHWAR
VIP ROAD
C/O. 99 APO
PIN-781014.

7:THE CHIEF ENGINEER

PROJECT HIMANK
C/O. 56 APO
PIN-931710

8:THE CHIEF ENGINEER

PROJECT BEACON
C/O. 56 APO
PIN-931053

9:THE CHIEF ENGINEER
 PROJECT DEEPAK
 C/O. 56 APO
 PIN-930094

10:THE CHIEF ENGINEER

PROJECT ARUNAK
C/O. 99 APO
PIN-931717.

11:THE CHIEF ENGINEER

PROJECT UDAYAK
C/O. 99 APO
PIN-931715.

12:GS 181728 A JUNIOR ENGINEER (E AND M)
 SIVARAMAIAH GURRAPU
                                                                                   Page No.# 4/4

              WESTERN BASE WORKSHOP (GREF)
              GREF STATION
              PATHANKOT-145001

Advocate for the Petitioner     : MR. P MAHANTA

Advocate for the Respondent : ASSTT.S.G.I.




                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                             ORDER

26.03.2021 Heard Mr. P. Mahanta, learned counsel for the petitioners, who submits that the petitioners should be given the same benefit as has been given to the petitioners in WP(C) No.3008/2014, which was disposed of on 19.03.2015. .

Issue Notice returnable in 4 (four) weeks.

Mr. P.S. Lahakar, learned CGC accepts notice on behalf of all the respondents.

List the matter after four weeks, to enable the respondents to obtain instructions and file affidavit-in-opposition.

JUDGE Comparing Assistant