Gauhati High Court
Page No.# 1/4 vs The Union Of India And 10 Ors on 26 March, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010049922021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2216/2021
GS 182858 M JUNIOR ENGINEER (E AND M) MANE NARAYAN HINDURAO
AND 9 ORS.
MANE NARAYAN HIDURAO, HEAD QUARTER 1446 BCC (GREF), UNDER
THE HEAD QUARTER CHIEF ENGINEER PROJECT UDAYAK, DOOMDUMA,
DIST. TINSUKIA, PIN-786151.
2: GS 184910 L JUNIOR ENGINEER (E AND M)
MITHILESH KUMAR
1085 FIELD WORKSHOP (GREF)
23/BRTF
C/O. 99 APO
PIN-931085.
3: GS 176627 H JUNIOR ENGINEER (E AND M)
GULAB SINGH
HEAD QUARTER CE (P) HIMANK
C/O. 56 APO.
4: GS 179985 Y JUNIOR ENGINEER (E AND M)
G. SRINIWASA RAO
1053 FIELD WORKSHOP (GREF)
32/BRTF/PROJECT BEACON
C/O. 56 APO
PIN-931053.
5: GS 181263 L JUNIOR ENGINEER (E AND M)
PRADIP KUMAR YADAV
118 RCC (GREF)
C/O. 56 APO
PIN-931053.
6: GS 182857 M JUNIOR ENGINEER (E AND M)
JADAV VIKAS MAIKRAO
HEAD QUARTER R AND DESH (BRO)
Page No.# 2/4
C/O. 99 APO
PIN-931723.
7: GS 183226 W JUNIOR ENGINEER (E AND M)
DHAGE BHAGWAT NIVRUTTI
1052 FIELD WORKSHOP (GREF)
C/O. 56 APO
PIN-931053.
8: GS 185140 W JUNIOR ENGINEER (E AND M)
D. GOVINDA RAJU
HEAD QUARTER CE (P)
ROHTANG TUNNEL
C/O. 56 APO
PIN-931701.
9: GS 185704 N JUNIOR ENGINEER (E AND M)
NISHIKANTA MAJI
94 RCC (GREF)/38 BRTF/PROJECT DEEPAK
C/O. 56 APO
PIN-930094
VERSUS
THE UNION OF INDIA AND 10 ORS.
REP. BY THE SECRETRY TO THE GOVT. OF INDIA, MINISTRY OF SURFACE
TRANSPORT, BORDER ROADS DEVELOPMENT BOARD, B WING, 4TH
FLOOR, SENA BHAWAN, NEW DELHI-110011.
2:SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF DEFENCE
NEW DELHI-110003.
3:DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANT
NEW DELHI-10.
4:THE UNDER SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF SURFACE TRANSPORT
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
Page No.# 3/4
NEW DELHI-110011.
5:THE OFFICER IN CHARGE
GREF RECORDS
DIGHI CAMP
PUNE-15.
6:ADGBR (EAST)
GUWAHATI
BRO COMPLEX
LANKESHWAR
VIP ROAD
C/O. 99 APO
PIN-781014.
7:THE CHIEF ENGINEER
PROJECT HIMANK
C/O. 56 APO
PIN-931710
8:THE CHIEF ENGINEER
PROJECT BEACON
C/O. 56 APO
PIN-931053
9:THE CHIEF ENGINEER
PROJECT DEEPAK
C/O. 56 APO
PIN-930094
10:THE CHIEF ENGINEER
PROJECT ARUNAK
C/O. 99 APO
PIN-931717.
11:THE CHIEF ENGINEER
PROJECT UDAYAK
C/O. 99 APO
PIN-931715.
12:GS 181728 A JUNIOR ENGINEER (E AND M)
SIVARAMAIAH GURRAPU
Page No.# 4/4
WESTERN BASE WORKSHOP (GREF)
GREF STATION
PATHANKOT-145001
Advocate for the Petitioner : MR. P MAHANTA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
26.03.2021 Heard Mr. P. Mahanta, learned counsel for the petitioners, who submits that the petitioners should be given the same benefit as has been given to the petitioners in WP(C) No.3008/2014, which was disposed of on 19.03.2015. .
Issue Notice returnable in 4 (four) weeks.
Mr. P.S. Lahakar, learned CGC accepts notice on behalf of all the respondents.
List the matter after four weeks, to enable the respondents to obtain instructions and file affidavit-in-opposition.
JUDGE Comparing Assistant