Section 33 in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965
33.
Any member making request in this behalf to the Board shall be permitted to inspect his/her account or to have the same inspected by any person duly authorised by him/her in writing to do so, within 30 days of receipt of such requests provided that no such requests shall be entertained more than once in every three Calendar months.
