Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(1) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (1)Admission to the different academic programmes shall be made in accordance with the laws and University Grants Commission norms for quality for the time being in force.
