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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(3) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(3)Every meeting of the Committee shall be presided over by the Chairman of the Committee and in his absence by the Vice-Chairman and, in their absence,by a member elected for the purpose by the members present.