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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(x) in Punjab Urban Planning and Development Building Rules, 2018

(x)Scrutiny fees (non-refundable) shall be deposited in favour of Competent Authority through any prescribed payment mode, at the rate as described below: