Section 6(1)(a) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)all house-sites purchased by the Zamindar or Biswedar or by his predecessor-in-interest or by any other person for valuable consideration,

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