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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(i) in The Maharashtra Entertainments Duty Act, 1923

(i)[ for the issue of passes by a proprietor of a place of entertainment for the admission to the place of entertainment of officers who have to perform any duty in connection with the entertainment or any other duty imposed upon them by law.] [This clause was added by Bombay 41 of 1958, Section 3(f).]