Supreme Court - Daily Orders
M/S Tata Teleservices Ltd. vs Union Of India on 29 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.10 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6339/2014
M/S TATA TELESERVICES LTD. & ANR. Appellant(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(with appln. (s) for permission to file additional documents and
office report)
WITH
C.A. No. 7212/2014
(with Office Report)
Date : 29/07/2016 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Harish Salve, Sr. Adv.
Mr. Ramji Srinivasan, Adv.
Mr. Mansoor Ali Shoket, Adv.
Mr. Nitin Kala, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Mr. Kunal Singh, Adv.
Mr. Sumit Kumar Vats, Adv.
For Respondent(s) Mr. Mukul Rohtagi, Attorney General
Mr. P. S. Narsimha, ASG
Ms. V. Mohana, Sr. Adv.
Mr. Ajay Sharma, Adv.
Mr. Ritin Rai, Adv.
Mr. Aabhas Kshetarpal, Adv.
Mr. D. S. Mahra, Adv.
Dr. A. M. Singhvi, Sr. Adv.
Mr. Manjul Bajpai, Adv.
Mr. Ranjit B. Raut, Adv.
Ms. Bina Gupta, Adv.
Mr. Sashwat Bajpai, Adv.
UPON hearing counsel the Court made the following
O R D E R
Admit.
Signature Not VerifiedTag with Civil Appeal No. 5961 of 2014.
Digitally signed by JAYANT KUMAR ARORA Date: 2016.08.01 15:22:10 IST Reason:(Jayant Kumar Arora) (Renu Diwan) Court Master Court Master