Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 51 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958 51. Drawal of funds for grant of loans. - the disbursing officer may obtain supplies of cash by drawing A.C. bills in form GA 121 of the Rajasthan General Financial & Accounts Rules.
