Delhi High Court - Orders
Balaji Steel Trade vs Fludor Benin S.A. & Ors on 5 January, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 544/2023, I.A. 14901/2023, I.A. 16015/2023, I.A.
16877/2023, I.A. 19362/2023
BALAJI STEEL TRADE ..... Plaintiff
Through: Mr. Tejas Karia, Ms. Shruti
Sabharwal, Mr. Nishant Doshi, Mr.
Nitin Sharma, Ms. Ridhima
Bhardwaj, Mr. Ankit Juneja, Mr.
Abhinav Mathur, Mr. Nitesh
Shrivastava, Mr. Manish Parmar,
Advs.
versus
FLUDOR BENIN S.A. & ORS. ..... Defendants
Through: Mr.Rajiv Nayar, Sr. Adv. with Mr.
Vijayendra Pratap Singh,
Mr.Abhijnam Jha, Mr. Arnab Roy,
Advs.for D-1
Mr.Susshil Daga, Mr. Chitransh
Mathur, Mr. Parul Singhal, Advs. for
D-2 & 3
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 05.01.2024 In view of hearing in "part heard matters" in CRL.L.P. 185/2018 titled CENTRAL BUREAU OF INVESTIGATION v. A RAJA & ORS. and CRL.L.P. 257/2018 titled CENTRAL BUREAU OF INVESTIGATION v.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/01/2024 at 23:00:05 RAVI KANT RUIA & ORS., it would not possible to hear this matter.
List on 18.01.2024.
DINESH KUMAR SHARMA, J JANUARY 5, 2024 Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/01/2024 at 23:00:05