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[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Tamilnadu - Subsection

Section 186(a) in Tamil Nadu Panchayats Act, 1994

(a)[***] [[Clause (a) of section 186 was omitted by Tamil Nadu Panchayats (Fourth Amendment) Act, 1999 (Tamil Nadu Act 30 of 1999):