Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 11 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 11. Prevention of Corruption - Suspension of Officers involved in trap cases. [Memo. No. 357/Ser.C/94-1, General Administrator (Ser.-C) Department , dated 4-8-1994]Ref: - 1. Memo. No. 220/Ser. C/89-1, dated 8-3-89.
