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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(e) in Telangana Tenancy and Agricultural Lands Act, 1950

(e)"Co-operative Farming Society" means a Society registered as such under [the Andhra Pradesh (Telangana Area) Co-operative Societies Act, 1952)] [Repealed by Act No.7 of 1964.]