Section 2(b) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006
(b)"Board" means the [Tamil Nadu Unorganised Drivers Welfare Board] [Substituted by Notification No. II(2)/LE/350(a-2)/2014 vide G.O. Ms. No. 49, dated 12.06.2014, published dated 12.06.2014.] established under section 6 of the Act;
