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[Cites 0, Cited by 0] [Section 441(2)] [Section 441] [Entire Act]

State of Jharkhand - Subsection

Section 441(2)(m) in Jharkhand Municipal Act, 2011

(m)special requirements of occupancies for residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building (including those for assembly, movement, parking, loading, unloading, public conveniences, water-supply and vendors plazas),