Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] Union of India - Subsection Section 9(3)(iv) in Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018 (iv)Has acquired such financial or other interest as is likely to affect prejudicially his function as a member; or