Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Uttarakhand - Subsection Section 126(1) in Uttarakhand Co-Operative Societies Act, 2003 (1)annual any resolution passed by the committee of management, or the general body of any co-operative society; or
