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State of Haryana - Section

Section 46 in Faridabad Complex Administration Building Rules, 1989

46. Slenderness ratio. Sections 43(2), 57(2)(m).

- Slenderness ratio shall not exceed 12 and reduction in the permissible pressure figure given for slenderness ratio exceeding shall be carried on according to the table given below :-
Slenderness Ratio Reduction in maximum permissible pressure due toslenderness ratio exceeding six
7 10%
8 20%
9 30%
10 40%
11 50%
12 60%
Explanation :- Slenderness ratio on any storey height of a wall or a pier is the ratio of the effective storey height to the thickness of the wall. The effective height of the walls and piers shall be taken as :-
(i) for walls with no lateral support at top 1½ actual storey height
(ii) for walls with no lateral support at top ¾ actual storey height
(iii) piers with no lateral support at top 2 actual storey height
(iv) Piers with lateral support at top Actual storey height
For stiffened structures the slenderness ratio shall be calculated as per specification No. 11.15 of the Punjab P.W.D. specification, 1963 Edition