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State of Odisha - Section
Section 143 in Orissa Municipal Rules, 1953
143.
At the close of every quarter a list of outstanding deposits shall be prepared in Form No. XXI.The correctness of the outstanding list shall be proved in the following manner :| Rs.P. | |
| Balance at the end of previous quarters | |
| Add- Deposits received during the quarter. | |
| Total | |
| Deduct- Deposits adjusted or refunded duringthe quarters. | |
| Balance outstanding at the end of the quarter. | |
| Total |