Allahabad High Court
Shakuntala Devi vs Dr. Vinod Kumar Kush, Regional ... on 21 July, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3365 of 2010 Petitioner :- Shakuntala Devi Respondent :- Dr. Vinod Kumar Kush, Regional Ayurvedic Evam Unani Officer Petitioner Counsel :- Sanjay Kumar Singh,Abhishek Kumar Hon'ble Ran Vi°ai Singh,J.
Issue notice. Order Date :- 21.7.2010 Pratima