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State of Odisha - Section

Section 10 in The Orissa Veterinary Practitioners Rules, 1976

10. Notice to the State Government.

- At least sixty days before the expiry of the term of office of any member nominated by the State Government or the Speaker, Orissa Legislative Assembly, the Registrar shall draw the attention of the President to the approaching vacancy and the latter shall forthwith report it to the State Government and the Speaker of the Orissa Legislative Assembly for necessary action to fill up the vacancy.