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Himachal Pradesh High Court

Smt. Anupam Salaria vs . State Of H.P. & Ors. on 9 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Smt. Anupam Salaria Vs. State of H.P. & Ors.

CWP No.652 of 2020 .

9.5.2023 Present: Mr. Sohail Khan, Advocate vice, Mr. Sat Prakash, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I.N. Mehta, Sr. Additional Advocate General and Mr.Rajat Chauhan, Law Officer, for respondents-State.

Admit.

r to (Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 9.5.2023 (mamta) ::: Downloaded on - 10/05/2023 20:37:23 :::CIS