Himachal Pradesh High Court
Smt. Anupam Salaria vs . State Of H.P. & Ors. on 9 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Smt. Anupam Salaria Vs. State of H.P. & Ors.
CWP No.652 of 2020 .
9.5.2023 Present: Mr. Sohail Khan, Advocate vice, Mr. Sat Prakash, Advocate, for the petitioner.
Mr. Anup Rattan, A.G. with Mr. I.N. Mehta, Sr. Additional Advocate General and Mr.Rajat Chauhan, Law Officer, for respondents-State.
Admit.
r to (Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 9.5.2023 (mamta) ::: Downloaded on - 10/05/2023 20:37:23 :::CIS