Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90B(1)] [Section 90B] [Entire Act] State of West Bengal - Subsection Section 90B(1)(d) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (d)all the powers and duties which may, under the provisions of this or any other Act or any rule, regulation, bye-law, order or