Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Andhra Pradesh - Subsection Section 55(1) in Andhra Pradesh Education Act, 1982 (1)Every order passed by the Government under sub-section (2) of Section 53 or Section 54 shall subject to the provisions of sub-section (2) and (3), be final.
