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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(d) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(d)description of the building, stating the number of storeys and basements, the number of apartments in that building and the principal materials of which it is constructed;