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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 11 in The Oil And Natural Gas Commission Act, 1959

11. Authentication of orders and other instruments of the Commission.

All orders and decisions of the Commission shall be authenticated by the signature of the chairman or any other member authorised by the Commission in this behalf, and all other instruments issued by the Commission shall be authenticated by the signature of an officer of the Commission authorised in like manner in this behalf.