Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(5)(a) in University of Heatlh Sciences, Karnal Act, 2016

(a)the constitution, functions and powers of the authorities and other bodies of University, as may be constituted from time to time;