Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 30 in The U.P. Participatory Irrigation Management Act, 2009 30. Deposit and administration of the funds. - A water users' association shall keep its funds in the accounts opened in its name in either a scheduled bank or a post office.
