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State of Madhya Pradesh - Section

Section 4 in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998

4. Power to impose and collect tolls and fees.

- Subject to general or special orders of the State Government, the Mela Committee may in such manner as may be prescribed, impose and collect within the Mela Area during the Mela Season :
(i)tolls on any vehicle or animal entering or any person bringing goods for sale into such area; and
(ii)fees on the registration of animals sold within such area.