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Himachal Pradesh High Court

Bakshish Singh And Others vs . Chanan Singh on 5 September, 2023

Bakshish Singh and others Vs. Chanan Singh and another.

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RSA No. 283 of 2022 05.09.2023 Present: Mr. Arun Raj, Advocate, for the appellants.

Mr. Arun Kaushal, Advocate, for the respondents.

Admit on the following substantial question of of law:-

"Whether the learned Courts below have rt substantially erred in law by wrongly interpreting Section 69 of Indian Evidence Act, 1872."

Power of Attorney on behalf of respondents has not been filed. Let the same be filed within a period of two weeks and the matter be listed thereafter.

(Rakesh Kainthla) Judge September, 05, 2023 (Chander) ::: Downloaded on - 06/09/2023 21:44:47 :::CIS