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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(k) in Maharashtra Homoeopathic Practitioners' Act, 1960

(k)to provide for the maintenance of an adequate standard of proficiency for the practice of Homoeopathic [system of medicine] [These words were substituted for the words and Biochemic system of medicine' by Maharashtra 19 of 1988, Section 9(d).];