Calcutta High Court
Bipadtaran Ruidas vs University Of Calcutta & Others on 1 March, 2017
Author: Subrata Talukdar
Bench: Subrata Talukdar
ORDER SHEET
W. P. No. 716 of 2011
G A. No. 3293 of 2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
BIPADTARAN RUIDAS
Versus
UNIVERSITY OF CALCUTTA & OTHERS
BEFORE:
The Hon'ble JUSTICE SUBRATA TALUKDAR
Date : 1st March, 2017.
Appearance:
Mr. Mr. Alok Banerjee, Sr. Adv.
Mr. Soumya Majumdar, Adv.
Mr. Anil Dhar, Adv.
Mr. S. Bhattacharya, Adv.
For the petitioner
Mr. Biswaroop Bhattacharya, Adv.
Mrs. Reshmi Ghosh, Adv.
For the University of Calcutta.
Mr. Kaustav Chandra Das, Adv.
For RSKS (Respondent No. 6)
Mr. Anil Kumar Gupta, Sr. Adv.
For UGC The Court : Mr. Anil Kumar Gupta, learned counsel appears for the University Grants Commission and completes his submissions.
Other parties are represented by their learned counsel whose names are recorded above.
2Hearing stands concluded.
Matter stands reserved for judgment.
(SUBRATA TALUKDAR, J.) A Dey AR (CR)