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[Cites 0, Cited by 1] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(e) in Uttar Pradesh State Universities Act, 1973

(e)the recruitment (including minimum qualifications and experience) and their emoluments and other conditions of service (including provisions relating to compulsory retirement) of persons appointed to other posts under the University;]