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C.I.T-12 vs M/S Sopariwala Exports on 3 July, 2018

     ITEM NO.23                             REGISTRAR COURT. 2                  SECTION IX

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                  No(s).    10481/2010

     C.I.T-12                                                                 Appellant(s)

                                                        VERSUS

     M/S SOPARIWALA EXPORTS                                                   Respondent(s)

     (ONLY SLP(C)NOS.13167 OF 2018 TO BE LISTED BEFORE LD. REGISTRAR
     COURT)

     WITH
     SLP(C) No. 13167/2018 (III)


     Date : 03-07-2018 This appeal was called on for hearing today.


     For Appellant(s)                    Mr. Awadhesh Kumar Singh,Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Ms. Swati Bhardwaj,Adv.
                                         M/S. Parekh & Co., AOR

                                         Ms. Manisha T. Karia,Adv.
                                         Mr. Saumya,Adv.
                                         Mr. Shaushank Manjal,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four   weeks   time   is   given   to   Ld.   Counsel   for   the   sole respondent to file the counter affidavit.

List again on 16.8.2018.    

RAJESH KUMAR GOEL MADHU GROVER Date: 2018.07.04 10:03:31 IST Registrar Reason: MG