Kerala High Court
Rani Thara Singh vs The District Collector on 13 January, 2026
Author: T.R.Ravi
Bench: T.R.Ravi
2026:KER:2280
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 13TH DAY OF JANUARY 2026 / 23RD POUSHA, 1947
OP(C) NO. 860 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 19.03.2020 IN OS NO.260 OF
2009 OF MUNSIFF COURT,ATTINGAL
PETITIONER/S:
RANI THARA SINGH,
AGED 1 YEARS
W/O. THARASINGH, SAKTHI, KAVALAYOOR DESOM, MANAMBOOR
VILLAGE, THIRUVANANTHAPURAM DISTRICT.
BY ADVS.
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SMT.P.S.BHAGYA SURABHI
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
COLLECTORATE, THIRUVANANTHAPURAM-695001.
2 THE SURVEY DIRECTOR,
DIRECTORATE OF SURVEY AND LAND RECORDS,
THIRUVANANTHAPURAM-695001.
3 SAKUNTHALA,
W/O. SANKARAN ASARI, S.S. BHAVAN, KAVALAYOOR P.O.,
THIRUVANANTHAPURAM-695144.
O.P C) No.860 of 2020
2
2026:KER:2280
4 BABY AMMA,
W/O. NAGAPPAN JANAMS, NEAR AMMANCOIL, KAVALAYOOR,
MANAMBOOR VILLAGE, THIRUVANANTHAPURAM-695144.
5 NAGAPPAN,
JANAMS, NEAR AMMANCOIL, KAVALAYOOR, MANAMBOOR
VILLAGE, THIRUVANANTHAPURAM-695144.
6 SELVARAJ,
S/O. SANKARAN ASARI, S.S. BHAVAN, KAVALAYOOR P.O.,
THIRUVANANTHAPURAM-695144.
7 ANITHA,
JANAMS, NEAR AMMANCOIL, KAVALAYOOR, MANAMBOOR
VILLAGE, THIRUVANANTHAPURAM-695144.
BY ADV SRI.P.ANOOP (MULAVANA)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
13.01.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P C) No.860 of 2020
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2026:KER:2280
T.R.RAVI, J
--------------------------------
O.P.(C) No.860 of 2020
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Dated this the 13th day of January, 2026
JUDGMENT
When the case is taken up, the counsel for the petitioner submitted that the petitioner does not intend to prosecute the matter.
A memo has also been filed to that effect.
The Original Petition is dismissed as not pressed.
Sd/-
T.R.RAVI JUDGE sss O.P C) No.860 of 2020 4 2026:KER:2280 APPENDIX OF OP(C) NO. 860 OF 2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.,260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 06/06/2009. EXHIBIT P2 TRUE COPY OF THE IA NO.794/2019 IN OS NO.260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 12/03/2019. EXHIBIT P3 TRUE COPY OF THE ORDER IN IA NO.794/2019 IN OS NO.260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 16/03/2019. EXHIBIT P4 TRUE COPY OF THE ORDER IN IA NO.3285/2019 IN OS NO.260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 19/02/2020.