Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Rani Thara Singh vs The District Collector on 13 January, 2026

Author: T.R.Ravi

Bench: T.R.Ravi

                                                            2026:KER:2280

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                   THE HONOURABLE MR. JUSTICE T.R.RAVI

         TUESDAY, THE 13TH DAY OF JANUARY 2026 / 23RD POUSHA, 1947

                          OP(C) NO. 860 OF 2020

     AGAINST THE ORDER/JUDGMENT DATED 19.03.2020 IN OS NO.260 OF

2009 OF MUNSIFF COURT,ATTINGAL

PETITIONER/S:

             RANI THARA SINGH,
             AGED 1 YEARS
             W/O. THARASINGH, SAKTHI, KAVALAYOOR DESOM, MANAMBOOR
             VILLAGE, THIRUVANANTHAPURAM DISTRICT.


             BY ADVS.
             SRI.B.S.SWATHI KUMAR
             SMT.ANITHA RAVINDRAN
             SRI.HARISANKAR N UNNI
             SMT.P.S.BHAGYA SURABHI




RESPONDENT/S:

     1       THE DISTRICT COLLECTOR,
             COLLECTORATE, THIRUVANANTHAPURAM-695001.

     2       THE SURVEY DIRECTOR,
             DIRECTORATE OF SURVEY AND LAND RECORDS,
             THIRUVANANTHAPURAM-695001.

     3       SAKUNTHALA,
             W/O. SANKARAN ASARI, S.S. BHAVAN, KAVALAYOOR P.O.,
             THIRUVANANTHAPURAM-695144.
 O.P C) No.860 of 2020

                                            2



                                                                      2026:KER:2280


       4        BABY AMMA,
                W/O. NAGAPPAN JANAMS, NEAR AMMANCOIL, KAVALAYOOR,
                MANAMBOOR VILLAGE, THIRUVANANTHAPURAM-695144.

       5        NAGAPPAN,
                JANAMS, NEAR AMMANCOIL, KAVALAYOOR, MANAMBOOR
                VILLAGE, THIRUVANANTHAPURAM-695144.

       6        SELVARAJ,
                S/O. SANKARAN ASARI, S.S. BHAVAN, KAVALAYOOR P.O.,
                THIRUVANANTHAPURAM-695144.

       7        ANITHA,
                JANAMS, NEAR AMMANCOIL, KAVALAYOOR, MANAMBOOR
                VILLAGE, THIRUVANANTHAPURAM-695144.


                BY ADV SRI.P.ANOOP (MULAVANA)


        THIS      OP      (CIVIL)     HAVING      COME   UP    FOR    ADMISSION    ON
13.01.2026,             THE   COURT    ON       THE   SAME    DAY    DELIVERED    THE
FOLLOWING:
 O.P C) No.860 of 2020

                                         3



                                                                    2026:KER:2280


                                      T.R.RAVI, J
                             --------------------------------
                              O.P.(C) No.860 of 2020
                    --------------------------------------------------
                   Dated this the 13th day of January, 2026


                                    JUDGMENT

When the case is taken up, the counsel for the petitioner submitted that the petitioner does not intend to prosecute the matter.

A memo has also been filed to that effect.

The Original Petition is dismissed as not pressed.

Sd/-

T.R.RAVI JUDGE sss O.P C) No.860 of 2020 4 2026:KER:2280 APPENDIX OF OP(C) NO. 860 OF 2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.,260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 06/06/2009. EXHIBIT P2 TRUE COPY OF THE IA NO.794/2019 IN OS NO.260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 12/03/2019. EXHIBIT P3 TRUE COPY OF THE ORDER IN IA NO.794/2019 IN OS NO.260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 16/03/2019. EXHIBIT P4 TRUE COPY OF THE ORDER IN IA NO.3285/2019 IN OS NO.260/2009 OF THE MUNSIFF COURT, ATTINGAL DATED 19/02/2020.