Section 313 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
313. proceeding against which the appeal is made.
Summons to attend and give evidence or produce documents.- TheZonal Commissioner may summon any person to attend before him, and to give evidenceor produce documents, as the case may be, in respect of any question relating totaxation, or inspection, or registration or to the grant of any licence or permission under
