Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Telangana - Subsection Section 28(2)(l) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961 (l)the form of agreement to be entered into under the provisions of this Act and the penalty to be paid for breach of any condition of the agreement;