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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Agriculture University, Kota Act, 2013

(b)"Agriculture" includes the basic and applied sciences of-
(i)natural resource management;
(ii)soil and water management;
(iii)crop improvement and production and protection;
(iv)horticulture, that is to say fruits, vegetables, floriculture, spices and medicinal plants and plantation crops;
(v)dairy and food science, food technology and animal products technology;
(vi)fisheries;
(vii)forestry, farm forestry, forest management and silviculture;
(viii)agriculture engineering and technology;
(ix)post-harvest technology including processing and marketing;
(x)land use planning and management;
(xi)sericulture including mulberry culture;
(xii)apiculture;
(xiii)home science;
(xiv)agri-business management;
(xv)basic sciences and humanities in relation to agriculture; and
(xvi)subjects pertaining to agricultural technology and rural development;