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[Cites 0, Cited by 0] [Section 0] [Entire Act]

State of Rajasthan - Subsection

Section 0(2) in Composition Scheme for Brick Kilns, 2006

2.0Applicability.- The scheme shall be applicable to the registered dealers who are manufacturing bricks in the State:Provided that registered dealers against whom cases of avoidance or evasion of tax are pending, shall not be eligible for composition of tax under this scheme.