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[Cites 0, Cited by 0] [Section 12A(4)] [Section 12A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12A(4)(iii) in The Jammu and Kashmir Development Act, 1970

(iii)section 16 shall cease to apply as soon as notification under sub-section (2) of this section is issued.]