Calcutta High Court (Appellete Side)
Ct-08 Parameswar Shit vs Lal Mohan Shit & Ors on 29 September, 2022
28 29.9.2022 SA 112 of 2021 Ct-08 Parameswar Shit Vs. Lal Mohan Shit & Ors.
ar The appellant is not represented nor any accommodation is prayed for on behalf of the appellant.
Let this matter appear on 1st November, 2022.
In the event, the appellant is not represented on the adjourned date, the matter may be disposed of the in absence of the appellant on the basis of available record.
(Uday Kumar, J.) (Soumen Sen, J.) 2